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[Cites 0, Cited by 5] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in The Food Corporations Act, 1964

(3)It shall come into force on such [date] [17th December, 1964; vide Notification No. G.S.R. 1808, dated the 16th December, 1964, Gazette of India, Extraordinary, Pt. II, Section 3(i), p. 869.] as the Central Government may, by notification in the Official Gazette, appoint.