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NCT Delhi - Section

Section 28 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

28. Telegram to be sent on the dispatch of prisoner.

- Immediately on the departure of prisoners, the Superintendent shall send a telegram to the Superintendent of the Jail to which they are proceeding, accounting the number of prisoners and the date and hour of their dispatch.