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Supreme Court - Daily Orders

Dr. Meena Chaudhary @Dr. Meena ... vs Bses Rajdhani Power Ltd. . on 27 January, 2014

6
ITEM NO.48                  COURT NO.5             SECTION X


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

CRLMP.NO. 24661/2013 in WRIT PETITION (CRL.) NO(s). 103 OF 2013


DR. MEENA CHAUDHARY @ DR. MEENA P.N.SINGH            Petitioner(s)

                   VERSUS

BSES RAJDHANI POWER LTD. AND ORS.                    Respondent(s)
(For directions and office report)


Date: 27/01/2014    This Petition was called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE A.K. PATNAIK
          HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA


For Petitioner(s)      Petitioner-In-Person


For Respondent(s)         Mr. Pinaki Misra, Sr. Adv.
                       Mr. Sunil Fernandes, Adv.
                          Mr. Raghav Chadha, Adv.
                          Mr. Deepak Pathak, Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

List on 3rd February, 2014 at the top of the Board.



           (G. SUDHAKARA RAO)               (SHARDA KAPOOR)
              COURT MASTER                         COURT MASTER