Supreme Court - Daily Orders
Dr. Meena Chaudhary @Dr. Meena ... vs Bses Rajdhani Power Ltd. . on 27 January, 2014
6
ITEM NO.48 COURT NO.5 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CRLMP.NO. 24661/2013 in WRIT PETITION (CRL.) NO(s). 103 OF 2013
DR. MEENA CHAUDHARY @ DR. MEENA P.N.SINGH Petitioner(s)
VERSUS
BSES RAJDHANI POWER LTD. AND ORS. Respondent(s)
(For directions and office report)
Date: 27/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE A.K. PATNAIK
HON’BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
For Petitioner(s) Petitioner-In-Person
For Respondent(s) Mr. Pinaki Misra, Sr. Adv.
Mr. Sunil Fernandes, Adv.
Mr. Raghav Chadha, Adv.
Mr. Deepak Pathak, Adv.
UPON hearing counsel the Court made the following
O R D E R
List on 3rd February, 2014 at the top of the Board.
(G. SUDHAKARA RAO) (SHARDA KAPOOR)
COURT MASTER COURT MASTER