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Union of India - Section

Section 257 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

257. [Transferring] [Substitued by S.R.O. 361, Dated 10th November, 1975]

- No sailor shall be prejudiced in his substantive [rank] [Substitued by S.R.o. 192, dated 10th September, 1973] by being discharged to another ship; should there be no equivalent [rank] [Substitued by S.R.o. 192, dated 10th September, 1973] open to him in the ship to which he may be sent as part complement, he will be borne as supernumerary provided that nothing in this Regulation shall effect the power to [reduced in rank] [Substitued by S.R.o. 192, dated 10th September, 1973] for punishment, or to revert for proved unsuitability.