Section 13(4) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006
(4)Where the Aqua-culture Seed Inspector takes any action under clause (a) of sub-section (1), he shall, as far as possible, call not less than two persons to be present at the time when such action is taken and take their signatures on a memorandum to be prepared in such form as may be prescribed.
