Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(a) in The Sree Saraswaty Press Limited (Acquisition And Transfer Of Undertakings) Act, 1984

(a)"appointed day" means the date on which this Act comes into force;