Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 18 in The Maharashtra Khadi and Village Industries Rules, 1970

18. Powers of Chairman to sanction expenditure on research and experiments.

- The Chairman shall be competent to sanction grant upto five thousand rupees to an individual or an institution engaged in experiments and research in the technique for production of Khadi or in the development of any village industry.