Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(ii) in Rent A Cab Scheme, 1989

(ii)not shift the principal place of business mentioned in the licence without the prior approval in writing of the licensing authority which granted the licence;