Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(13) in Uttar Pradesh State Universities Act, 1973 (13)to institute and maintain halls and hostels and to recognise places of residence for students of the University, the Institutes or the constituent or associated colleges affiliated ; or
