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State of Tamilnadu - Section

Section 26 in Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999

26. Capital expenditure. - Total expenditure on capital works -

(i)on development works entrusted;
(ii)other items;
(iii)Government grant received on the development works and contribution, if any, paid from panchayat union funds; and
(iv)expenditure incurred from loans.