Section 4(1)(ii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

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State of Tamilnadu - Subsection

Section 4(1)(ii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003

(ii)if the period of first aforesaid is 16 days or more but is less than 24 days 50% of the tax which would have been payable on the total consumption for the period second aforesaid.

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State of Tamilnadu - Subsection

Section 4(1)(ii) in Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003