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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(a) in M.P. Panchayat Services (Conduct) Rules, 1998

(a)strictly abide by any law relating to intoxicating drinks or drugs in force in any area in which he may happen to be, for the time in force;