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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Goa - Subsection

Section 14(1) in Goa Computerised Network Lottery Rules, 2003

(1)The prize amount will be awarded to players who possess tickets with win rung numbers. of the partiCular lottery game as determined after the official draw conducted by the Government. The prize structure will depend on each game type which entertains and offers a reasonable chance to win a meaningful prize. There will be a prize pool for each set of winning number including a jackpot prize pool, players having similar win rung number tickets Will have to share a prize from that pool category. Each player is entitled to his share of prize that may be determined after calculating all such winning number tickets in each category.