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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Haryana - Subsection

Section 36(iii) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(iii)Permanent employees having less than 5 years service shall be entitled to half month's pay and allowances for every completed year of service.