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Union of India - Section

Section 3 in The Merchant Shipping (Fire Appliances) Rules, 1969

3. Classification of Ships.

- For the purposes of these rules, ships shall be classified as follows, namely :-Class I-Passenger ships (other than those falling under Classes 11, III and IV) engaged on international yoyages.Class II-Passenger ships (other than those falling under Class IV) engaged on short international yoyages.Class III-Unberthed Passenger ships (other than ships of Class IV) engaged on international yoyages.Class IV-Unberthed Passenger ships engaged on short international voyages.Class V-Unberthed Passenger ships engaged on coastal voyages.Class VI-Cargo ships (other than those falling under Class VII).Class VII-Cargo ships engaged on coastal voyages.Class VII-Ships not falling under Classes I to VII.Passenger Ships