Himachal Pradesh High Court
Smt. Sunita Shandil vs . Dav College Managing on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
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Smt. Sunita Shandil vs. DAV College Managing Committee RSA No.485 of 2007 28.02.2022 Present: Mr.Rohit, Advocate, vice Mr.Sumit Sood, Advocate, for the appellant.
Mr.Sunil Dutt Gautam, Advocate, vice Mr.Chander Shekhar Thakur, Advocate, for the respondents.
As jointly prayed by learned counsel appearing for the parties, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur) Judge February 28, 2022 (Purohit) ::: Downloaded on - 28/02/2022 20:14:25 :::CIS