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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Kerala - Subsection

Section 56(3) in Calicut University Act, 1975

(3)Without prejudice to the generality of the provisions of sub-section (2) such Statutes may provide for the pattern of staff, scales of pay and terms and conditions of service of members of the Staff and admission and selection of students for course and examinations.