Bombay High Court
Hindustan Bidi Manufacturing And 2 Ors vs Silver Supari And General Stores And Ors on 4 March, 2020
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 766 OF 2018
In
INTELLECTUAL PROPERTY RIGHTS SUITS 387 OF 2018
Hindustan Bidi Manufacturing And 2 Ors. ....Petitioner
V/S
Silver Supari And General Stores And Ors. ....Respondent
Mr. Murlidhar Khadilkar & Mr. Akash Joshi i/b MAG Legal For Plaintiff CORAM : B.P. COLABAWALLA, J DATE : 4th March, 2020 P.C. :
At the request of learned advocate for the Plaintiff No. , Stand over to 11/03/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 04/03/2020 ::: Downloaded on - 05/03/2020 08:47:36 :::