Supreme Court - Daily Orders
M/S Globus Spirits Ltd. vs Commercial Tax Officer (Cto) on 28 August, 2017
Bench: J. Chelameswar, Prafulla C. Pant, S. Abdul Nazeer
ITEM NO.32 COURT NO.2 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).
21006-21010/2017
(Arising out of impugned final judgment and order dated 20-07-2017
in SBSTR No. 510/2011 20-07-2017 in SBSTR No. 511/2011 20-07-2017
in SBSTR No. 512/2011 20-07-2017 in SBSTR No. 513/2011 20-07-2017
in SBSTR No. 514/2011 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
M/S GLOBUS SPIRITS LTD. Petitioner(s)
VERSUS
COMMERCIAL TAX OFFICER (CTO) Respondent(s)
(With appln(s) for exemption from filing O.T., permission to file
additional documents)
Date : 28-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Ms. Meenakshi Arora, Sr. Adv.
Mr. Sanjay S. Chhabra, Adv.
Ms. Vijay Laxmi, Adv.
Ms. Ashmita Singh, Adv.
Ms. Raigya Vaidehy Singh, Adv.
Mr. Yashraj Singh Deora, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Status quo, obtaining as on today, shall be maintained by the parties.
Signature Not Verified Digitally signed by DEEPAK MANSUKHANI(DEEPAK MANSUKHANI) (RAJINDER KAUR) Date: 2017.08.28 17:07:03 IST Reason: AR-cum-PS Court Master