Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 159] [Entire Act] Union of India - Subsection Section 159(3) in The Navy Act, 1957 (3)The regulations to be made under this section shall not authorise corporal punishment to be inflicted for any offence.
