Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 167] [Entire Act] NCT Delhi - Subsection Section 167(2) in The New Delhi Municipal Council Act, 1994 (2)Before making any order under this section, the Chairperson may cause the water to be analysed at the cost of the Council.
