Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] State of Rajasthan - Section Section 6 in The Rajasthan Agricultural Produce Markets Act, 1961 6. Notification No. P. 10(35)Agri/Gr-2/85, dated 12.10.1993 - Rajasthan Gazette, Extraordinary, Part I-B, dated 15.10.1993, p. 385 = 4994 RSCS/Part II/P. 34/H. 39
