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State of Bihar - Section

Section 33 in The Bihar Finance Service Rules, 1953

33. [ Accounts Examination. [Rule 33 Substituted by Notification No. 8303 dated 12/22nd June, 1956.]

(1)Subject to the provisions of clause (a) of Rule 24, every member of the service shall be required to pass the examination in Accounts, Book-Keeping, and Business Organisation.
(2)For the purposes of the examination in accounts, shall be sub-divided into the following two parts, namely.