Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 3 in The Orissa Legislative Assembly ex-Members Pension Rules, 1979

3. Application for pension.

- Every person who is entitled to pension under Section 4-B of the Act, shall make an application to the Secretary, in form 'A'. The application shall be accompanied by three copies of the latest Photograph and three specimen signature duly attested by a Gazetted Officer.