Allahabad High Court
Rajiv @ Neeraj Rai vs State Of U.P. on 18 March, 2016
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- CRIMINAL REVISION No. - 2532 of 2003 Revisionist :- Rajiv @ Neeraj Rai Opposite Party :- State Of U.P. Counsel for Revisionist :- Ravindra Nath Rai,Ashok Kumar Rai Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
Passed over for the day on account of illness of Sri Ravindra Nath Rai, learned counsel for revisionist.
Order Date :- 18.3.2016 Pravin