Karnataka High Court
The Chief Executive Officer And Em vs B Narayana Reddy on 13 December, 2013
Bench: K.L.Manjunath, H.S.Kempanna
IN THE HIGH COURT OF KARNATAKA AT
BANGALORE
DATED THIS THE 13TH DAY OF DECEMBER, 2013
PRESENT
THE HON'BLE MR JUSTICE K L MANJUNATH
AND
THE HON'BLE MR JUSTICE H S KEMPANNA
Review Petition No. 224 of 2013
In
Writ Appeal No. 3141 of 2005 (LA-KIADB)
BETWEEN:
THE CHIEF EXECUTIVE
OFFICER & EM
KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD,
NRUPATUNGA ROAD,
BANGALORE - 560 001 ... PETITIONER
[By M/s B R Srinivasa Gowda &
J B Shivashankar, Advs.]
AND:
1. B NARAYANA REDDY
S/O SRI G BASAPPA REDDY,
AGED ABOUT 75 YEARS,
AGRICULTURIST,
R/AT SEETHARAMAPALYA,
MAHADEVAPURA POST,
BANGALORE - 560 048
2
2. N RAMESH
S/O SRI B NARAYANA REDDY,
AGED ABOUT 34 YEARS,
AGRICULTURIST,
R/AT SEETHARAMAPALYA,
MAHADEVAPURA POST,
BANGALORE - 560 048
3. STATE OF KARNATAKA
BY ITS SECRETARY,
DEPARTMENT OF INDUSTRY
& COMMERCE
VIDHANA SOUDHA
BANGALORE - 560 001
4. M/S SPA COMPUTERS LTD.,
P.B. NO. 801, 2010,
100 FT. ROAD,
HAL, 2ND STAGE,
BANGALORE
5. M/S TSL TECHNOLOGIES PVT. LTD.
NO.208, 1ST FLOOR,
OXFORD TOWERS,
HAL ROAD, REP.BY WG.CDR.B.B.
MISRA (RTD.,)
BANGALORE - 560 008 ... RESPONDENTS
THIS PETITION IS FILED UNDER ORDER 47 RULE 1 AND
SECTION 114 OF CODE OF CIVIL PROCEDURE, PRAYING TO
REVIEW THE ORDER DATED 16.06.2011 PASSED IN W.A. NO.
3141/2005 (LA-KIADB) ON THE FILE OF THIS COURT AND ETC.,
THIS PETITION COMING ON FOR ORDERS, THIS DAY,
MANJUNATH, J., MADE THE FOLLOWING:
3
ORDER
No grounds to review the order.
2. Accordingly, this review petition is dismissed.
Sd/-
JUDGE Sd/-
JUDGE *pjk