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Karnataka High Court

The Chief Executive Officer And Em vs B Narayana Reddy on 13 December, 2013

Bench: K.L.Manjunath, H.S.Kempanna

     IN THE HIGH COURT OF KARNATAKA AT
                 BANGALORE
        DATED THIS THE 13TH DAY OF DECEMBER, 2013

                          PRESENT

         THE HON'BLE MR JUSTICE K L MANJUNATH
                             AND
          THE HON'BLE MR JUSTICE H S KEMPANNA

                 Review Petition No. 224 of 2013
                                In
            Writ Appeal No. 3141 of 2005 (LA-KIADB)


BETWEEN:

THE CHIEF EXECUTIVE
OFFICER & EM
KARNATAKA INDUSTRIAL AREA
DEVELOPMENT BOARD,
NRUPATUNGA ROAD,
BANGALORE - 560 001                      ...      PETITIONER

                [By M/s B R Srinivasa Gowda &
                   J B Shivashankar, Advs.]

AND:

1.     B NARAYANA REDDY
       S/O SRI G BASAPPA REDDY,
       AGED ABOUT 75 YEARS,
       AGRICULTURIST,
       R/AT SEETHARAMAPALYA,
       MAHADEVAPURA POST,
       BANGALORE - 560 048
                             2

2.   N RAMESH
     S/O SRI B NARAYANA REDDY,
     AGED ABOUT 34 YEARS,
     AGRICULTURIST,
     R/AT SEETHARAMAPALYA,
     MAHADEVAPURA POST,
     BANGALORE - 560 048

3.   STATE OF KARNATAKA
     BY ITS SECRETARY,
     DEPARTMENT OF INDUSTRY
     & COMMERCE
     VIDHANA SOUDHA
     BANGALORE - 560 001

4.   M/S SPA COMPUTERS LTD.,
     P.B. NO. 801, 2010,
     100 FT. ROAD,
     HAL, 2ND STAGE,
     BANGALORE

5.   M/S TSL TECHNOLOGIES PVT. LTD.
     NO.208, 1ST FLOOR,
     OXFORD TOWERS,
     HAL ROAD, REP.BY WG.CDR.B.B.
     MISRA (RTD.,)
     BANGALORE - 560 008               ...     RESPONDENTS

     THIS PETITION IS FILED UNDER ORDER 47 RULE 1 AND
SECTION 114 OF CODE OF CIVIL PROCEDURE, PRAYING TO
REVIEW THE ORDER DATED 16.06.2011 PASSED IN W.A. NO.
3141/2005 (LA-KIADB) ON THE FILE OF THIS COURT AND ETC.,

     THIS PETITION COMING ON FOR ORDERS, THIS DAY,
MANJUNATH, J., MADE THE FOLLOWING:
                               3

                        ORDER

No grounds to review the order.

2. Accordingly, this review petition is dismissed.

Sd/-

JUDGE Sd/-

JUDGE *pjk