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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(5)(i) in Haryana Municipal Business Bye-laws 1981

(i)arrange for the disbursement of the salaries of the sanctioned establishment and all other sanctioned payments due in accordance with the rules and bye-laws in force;