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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Andhra Pradesh - Subsection

Section 103(1)(b) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(b)any right, privilege, obligation or liability acquired, accrued or incurred under the Acts so repealed;