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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Punjab - Subsection

Section 226(2) in Punjab Jail Manual, 1996

(2)The Superintendent of each jail in the circle shall send to the Superintendent of the Headquarters Jail so as to reach that officer not later than the 10th of each month, a complete and correct copy of the entries, in Warders' Service Books (Form No. 87) for the preceding month, for record in the Service Register of the circle.