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[Cites 0, Cited by 1] [Section 68E] [Entire Act]

Union of India - Subsection

Section 68E(3) in The Narcotic Drugs And Psychotropic Substances Act, 1985

(3)Any inquiry, investigation or survey referred to in sub-section (2) shall be carried out by an officer mentioned in sub-section (1) in accordance with such directions or guidelines as the competent authority may make or issue in this behalf.