Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3C] [Entire Act] State of Maharashtra - Subsection Section 3C(1) in The Maharashtra Employment Guarantee Act, 1977 (1)The wage rate specified by the Central Government under section 6 of the Central Act shall be the wage rate for the purposes of this Act.
