Madhya Pradesh High Court
Noor Mohammad vs Farjand Ali on 24 October, 2016
SA 08/2008
24.10.2016
Shri Sanjay Kumar Sharma, learned counsel for the
appellants.
Shri A.K.Jain, learned counsel for the respondents.
Shri Jain undertakes to supply the details of the L.Rs. of respondent No.1 enabling the counsel for the appellant to file appropriate application after substitution.
List after four weeks.
(Rohit Arya) Judge SP