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Madhya Pradesh High Court

Noor Mohammad vs Farjand Ali on 24 October, 2016

                   SA 08/2008




     24.10.2016
           Shri Sanjay Kumar Sharma, learned counsel for the
     appellants.
           Shri A.K.Jain, learned counsel for the respondents.

Shri Jain undertakes to supply the details of the L.Rs. of respondent No.1 enabling the counsel for the appellant to file appropriate application after substitution.

List after four weeks.

(Rohit Arya) Judge SP