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[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

State of Madhya Pradesh - Subsection

Section 111(2)(f) in The M.P. Industrial Relations Act, 1960

(f)the fee to be paid under sub-section (1) and the manner of holding enquiry under sub-section (3) of Section 17;