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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(p) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(p)Three (3) representatives from Agro Industries / Pulses Processing Industry / Exporters / Experts/Non-Government Organisations (NGO’s) / Foundations in the State;