Section 2(a) in The West Bengal Clinical Establishments Act, 1950
(a)[ "clinical establishment" means any nursing home, physical therapy establishment, clinical laboratory, hospital, dispensary (with bed), medical camp, medical clinic,] [Clause (a) substituted by West Bengal Act 30 of 1992.][or] [Word inserted by West Bengal Act 19 of 1998.] medical institution of analogous establishment,[ by whatever name called.] [Words substituted by West Bengal Act 19 of 1998.]
