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[Cites 0, Cited by 0] [Section 2050] [Entire Act]

Union of India - Subsection

Section 2050(p) in United Nations Convention Against Illicit Traffic In Narcotic Drugs And Psychotropic Substance, 1988

(p)"Proceeds" means any property derived from or obtained, directly or indirectly, through the commission of an offence established in accordance With article 3 paragraph 1;