Patna High Court - Orders
M/S Hindustan Petroleum Corpn. vs M/S Super Highway Services on 17 November, 2008
Author: Kishore K. Mandal
Bench: Kishore K. Mandal
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.890 of 2008
M/S HINDUSTAN PETROLEUM CORPORATION
LIMITED AND OTHERS
Versus
M/S SUPER HIGHWAY SERVICES
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For the Appellants : Mr. Vikas Kumar
For the Respondent: None.
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PRESENT
Hon'ble the Chief Justice & Hon'ble Mr. Justice Kishore K. Mandal
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th Dated, the 17 November, 2008.
Mr. Vikas Kumar, counsel for the appellant prays and we grant adjournment for two weeks.
R. M. Lodha, CJ Kishore K. Mandal, J AMIN/-