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State of Jharkhand - Section

Section 112 in Indian Administrative Service (Departmental Examination) Rules, 1962

112.

), IX, X and XII.|-| 17.| Act IV of 1915| ...| The Bihar and Orissa Excise Act.|-| 18.| Act IV of 1950| ...| Preventive Detention Act, 1950.|-| Law Part II-Revenue Law-Without Books.|-| 1.| Act VIII of 1885| ...| The Bihar Tenancy Act, 1885.|-| 2.| Bengal Act VI of 1908| ...| The Chotanagpur Tenancy Act, 1908.|-| 3.| Bihar and Orissa Act IV of 1914| ...| The Bihar and Orissa Public Demands Recovery Act, 1914.|-| 4.| Bihar Act XIV of 1949| ...| The Santal Parganas Tenancy (Supplementary Provisions) Act,