Mahalaxmi Adivasi St Sand Quarry Lccs ... vs The District Cooperative Officer on 9 July, 2019

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         HON'BLE SRI JUSTICE A.RAJASHEKER REDDY

                WRIT PETITION No.10948 OF 2019

ORDER:

Learned counsel appearing for the petitioner seeks permission of this Court to withdraw the writ petition.

Permission is accorded.

Accordingly, the writ petition is dismissed as withdrawn.

Interim Order, if any, granted earlier by this Court stands vacated.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any, pending in the writ petition, shall stand closed.

_______________________________ A.RAJASHEKER REDDY, J 09.07.2019 t k.

THE HON'BLE SRI JUSTICE A.RAJASHEKER REDDY WRIT PETITION No. 10948 of 2019 09.07.2019 tk

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