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Supreme Court - Daily Orders

Union Of India Ministry Of Finance, ... vs Indian Association Of Tour Operators ... on 16 July, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.17                                  COURT NO.5                 SECTION XIV

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14690/2018

     (Arising out of impugned final judgment and order dated 31-08-2017
     in WP(C) No. 5267/2013 passed by the High Court Of Delhi At New
     Delhi)

     UNION OF INDIA                 & ORS.                                  Petitioner(s)

                                                        VERSUS

     INDIAN ASSOCIATION OF TOUR OPERATORS                                   Respondent(s)

     (FOR ADMISSION and I.R. and IA No.90009/2018-CONDONATION OF DELAY
     IN FILING and IA No.90010/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.90011/2018-CONDONATION OF DELAY IN
     REFILING )

     Date : 16-07-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr.   Tushar Mehta, ASG
                                          Mr.   Yashank Adhyaru, Sr. Adv.
                                          Ms.   Binu Tamta, Adv.
                                          Mr.   Rajat Nair, Adv.
                                          Mr.   B. Krishna Prasad, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Leave granted.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.07.16 17:13:21 IST Reason: