Supreme Court - Daily Orders
Union Of India Ministry Of Finance, ... vs Indian Association Of Tour Operators ... on 16 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.17 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 14690/2018
(Arising out of impugned final judgment and order dated 31-08-2017
in WP(C) No. 5267/2013 passed by the High Court Of Delhi At New
Delhi)
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
INDIAN ASSOCIATION OF TOUR OPERATORS Respondent(s)
(FOR ADMISSION and I.R. and IA No.90009/2018-CONDONATION OF DELAY
IN FILING and IA No.90010/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.90011/2018-CONDONATION OF DELAY IN
REFILING )
Date : 16-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Yashank Adhyaru, Sr. Adv.
Ms. Binu Tamta, Adv.
Mr. Rajat Nair, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.07.16 17:13:21 IST Reason: