Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] Union of India - Subsection Section 26(b) in The Plantations Labour Act, 1951 (b)such [* * ] [The words [child or] omitted by Act 17 of 2010 (w.e.f. 18.5.2010) ] adolescent carries with him while he is at work a token giving a reference to such certificate.
