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State of Bihar - Section

Section 404 in Bihar Board's Miscellaneous Rules, 1958

404. Requisitions for carriage to be in writing.

- Requisitions on the civil authorities for hired carriage required for the movements of troops or stores will be prepared in writing in quadruplicate L.A.F.S. 1675 form to be seen at the end of this Chapter, giving full details of requirements, and be sent so as to reach the District Officer concerned, if possible, not less than 15 days before the carriage is required. District Officers are forbidden to supply carriage on verbal orders, but in cases of emergency, when the applicant has not the means at hand for preparing requisitions, they will furnish printed forms which will be kept in stock in communication with the General Officer Commanding, Presidency and Assam District, Fort William, Calcutta and the necessary writing materials.