Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in Punjab Fiscal Responsibility and Budget Management Rules, 2018 4. Fiscal indicators. [Section 3(2) and 5(2)(a) of the Act] - The State Government shall cause to lay a statement of fiscal indicators as per Form II.
