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Chattisgarh High Court

Ajay Kumar Agrawal vs State Of Chhattisgarh 41 Wpc/1941/2015 ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                       WPC No. 913 of 2016

      Ajay Kumar Agrawal Versus State of CG & Others




24/10/2018

Miss Sharmila Singhai, counsel for the petitioner.

Shri Anand Dadriya, GA for the State. He prays for and is allowed 8 weeks' time to file return.

Sd/-

Judge (Prashant Kumar Mishra) Barve