Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 113] [Entire Act] Union of India - Subsection Section 113(j) in The Customs Act, 1962 (j)any goods on which import duty has not been paid and which are entered for exportation under a claim for drawback under section 74;
