Calcutta High Court
Concrete Developers Ltd vs Gyaniram & Sons Pvt.Ltd on 31 July, 2018
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-21
ORDER SHEET
AP 367 OF 1999
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CONCRETE DEVELOPERS LTD.
Versus
GYANIRAM & SONS PVT.LTD.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 31st July, 2018.
The Court : None appears in support of the applicant even at the second call, nor any accommodation is prayed for.
Accordingly, AP No. 367 of 1999 is dismissed for default. Interim order passed in this application, if any, stands vacated.
(ASHIS KUMAR CHAKRABORTY, J.) S.De