Section 10(9)(e) in The M.P. Janpad Panchayat and Zila Panchayat Standing Committees (Election of Members, Powers and Functions and Term of Members and Procedure for the Conduct of Business) Rules, 1994

[Cites 0, Cited by 0] [Section 10(9)] [Section 10] [Entire Act]

(e)If, it does not bear the signature or the seal as required by sub-rule (5).

Legal Document View