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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(v) in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

(v)"external development works" includes roads and road systems landscaping, water supply, water harvesting, sewerage and drainage systems, electricity supply, transformer, sub-station, solar plant, wind energy plant, solid waste management and disposal or any other work which may have to be executed in the periphery of, or outside, a project for its benefit, as may be provided under the local laws ;