Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(3) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953 (3)Copies of the Medical List shall be available for inspection by any insured person at the office of the Director of Health Services.
