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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Himachal Pradesh - Subsection

Section 27(2)(b) in Himachal Pradesh City Transport and Bus Stands Management and Development Authority Act, 1999

(b)the period of notice required to terminate the nomination of any member, who is required to render part time service and who is not a servant of the Government under section 5, and the period of notice that may be given to the Government by a member before he resigns his office, under that section;